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Judgment
3 paragraphs · 84 wordsMs. Shruti Gupta for the petitioner and Mr. R.Krishna Murti for the respondent
Miscellaneous Application No.51 of 2023 was filed on behalf of the respondent for taking on record the authorization in favor of Mr. M. Venkatesh, whose cross-examination is going on and by the order dated 28/03/2023, the said Miscellaneous Application has been allowed.
Let the matter be listed for 21/04/2023 for evidence. The respondent is directed to produce his witness, Mr. M. Venkatesh for further cross-examination, on the date fixed for evidence.