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Judgment
5 paragraphs · 113 wordsNobody for the Petitioner. Mr. Kunal Godhwani for the Respondent No.4. A copy of the last Order was sent to Mr. Alok Kumar Aggarwal (a
Liquidator appointed by the Hon'ble NCLT Principal Bench, New Delhi) through e-mail. Mr. Kunal Godhwani appears for the liquidator and submits
that they have not received a copy of the petition and, thus, not in a position to file any reply. The Petitioner is directed to serve a copy of the
respective petitions on the Learned Counsel appearing for the liquidator electronically within a week from now. The reply, if any, may be filed within
three weeks thereafter. Put up the matter on 21st October, 2021 for directions.
