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Judgment
5 paragraphs · 129 wordsMr. Ranjeet Singh Sidhu and Mr. Saransh Gupta appear for R-1 and R-2 respectively. Â Â Â It was submitted by Mr. Ranjeet Singh Sidhu, appearing
for R-1, that the petitioner company i.e. Noida Software Technology Park is under liquidation, which is a party in B.P. No. 499/2018 also. It was
further submitted by him that the Official Liquidator in the said petition has been appointed as the Official Liquidator in this matter also.  Â
Registry is directed to take the details of the Official Liquidator in B.P. No. 499/2018 where he has marked his appearance and accordingly send a
certified copy of this order the Liquidator indicating the next date of listing of the matter.    List the matter on 11th May, 2021 for directions.
