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Judgment
7 paragraphs · 115 wordsNaresh Kumar Sanghi, J.
CRM No. 75418 of 2012
Prayer in this application is for placing on record the reply filed on behalf of respondent Nos. 5 and 6. Allowed as prayed for.
Reply filed on behalf of respondent Nos. 5 and 6 is taken on record.
CRM-M No. 33751 of 2010
Learned counsel for the State, on instructions from ASI Balbir Chand, Police Station, Sadar, Fazilka, District Ferozepur, submits that the cancellation report has been prepared and presented before the Senior Superintendent of Police, Fazilka, for approval.
In view of the above, learned counsel for the petitioner prays for withdrawal of the present petition at this stage. Dismissed as withdrawn.