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Jhirmal Singh vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · Decided on 26 May 2023 · Citation: (2023) 05 P&H CK 0125

HON’BLE JUDGES
Gurvinder Singh Gill, J
RESULT
Disposed Of
CASE NUMBER
Criminal Miscellaneous Petition (M) No. 1452 Of 2021 (O&M)
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Judgment

4 paragraphs · 111 words

Gurvinder Singh Gill, J

1.

Fresh status report by way of affidavit of Mr. Saurav Jindal, Superintendent of Police, Sub Division Samana, District Patiala, has been filed. The same is taken on record. A copy of the same has been furnished to learned counsel opposite.

It is specifically deposed in the status report that a cancellation report has been filed in the present case which is pending before the Court of learned Judicial Magistrate 1st Class, Samana for 03.06.2023.

In view of the aforestated submission, the present petition is disposed of with a direction to the trial Court to consider and dispose of the cancellation report expeditiously in accordance with law.