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Judgment
6 paragraphs · 98 words
Meenakshi Madan Rai, J
None appears for the Petitioner No.2.
In compliance to the Order of this Court dated 01-09-2023, Learned Counsel for the Petitioner No.2 has filed his written synopsis of arguments through e-mail of this Registry along with two judgments of the Supreme Court of India with copies made over to the State-Respondents No.1, 2, 3 and 5 and Respondent No.4.
Petitioner No.2 shall make over the written synopsis of arguments to Petitioner No.1 as well.
Part heard Learned Additional Advocate General for the State-Respondents No.1, 2, 3 and 5.
List for further hearing on 05-09-2023.