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Judgment
7 paragraphs · 129 wordsTarlok Singh Chauhan, J
The petitioner has completed his normal tenure of service in tribal/hard area of District Chamba as having been posted there since 14.09.2015.
Therefore, he is entitled to be posted in a soft area in accordance with the Transfer Policy framed by the State itself.
The petitioner has already made a representation dated 18.04.2021 (Annexure P-3), which is remained undecided till date.
In the given facts and circumstances of the case, we dispose of the petition by directing the respondents to consider and decide the case of the
petitioner for posting him in a soft area and issue a consequential order of transfer within a period of four weeks from today.
The petition stands disposed of, so also pending applications, if any.