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Judgment
2 paragraphs · 117 wordsMs. Osheen Verma appears on behalf of the Respondents Mr. Sandeep Mahapatra, Advocate and submits that they have been disengaged from B.P.Nos.123 and 124 of 2020. Her statement is taken on record. Mr. Divyam Aggarwal appears on behalf of the Respondents and it was submitted that they have been engaged in place of the earlier counsel Mr. Sandeep Mahapatra. It was further submitted that talks regarding settlement is going on between the parties.
The Respondents to file fresh Vakalatnama within a week. Let the matter be listed on 5th December, 2022 for directions. In case there is no settlement between the parties, the Respondents to file their evidence affidavits by the next date fixed in the matter.
