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Judgment
3 paragraphs · 84 words1.
Counsel appearing for the petitioner requests that this matter may now be listed on 18.04.2023 in Kolkata, instead of 11.8.2023, for cross-examination of respondent’s witness.
2.
hence, as prayed, let this matter now be listed for cross-examination of respondent’s witness, on 28.04.2023 at 11 AM before the Court of Registrar at Kolkata Bench in the state of West Bengal as per Govt. of India's Gazette Notification No. 3708 dated 18th August, 2022.
3.
The date fixed earlier i.e. 11.08.2023 shall now stand cancelled.