Tribunals and CommissionsSingle Bench

Star India Pvt Ltd vs Kaizen Digital Cable Service Pvt Ltd. & Anr

Telecom Disputes Settlement And Appellate Tribunal · Decided on 9 December 2022 · Citation: (2022) 12 TDSAT CK 0028

HON’BLE JUDGES
Biresh Kumar, Registrar
CASE NUMBER
Broadcasting Petition No. 217 Of 2015 With Misc Application No. 105 Of 2016
Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

No AI summary yet

Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.

Judgment

1 paragraphs · 98 words

Mr. Shashikanth N., witness on behalf of Respondent No.1 was produced and his further cross-examination was recorded on a fresh oath. Due to paucity of time the cross-examination could not be completed and was deferred on the prayer of the Petitioner. As prayed by the parties, let the matter be listed on 10th February, 2023 when the Court sits at Chennai in terms of the Govt. of India's Gazette Notification No.3708 dated 18.08.2022. Respondent No.1 to produce his witness for further cross-examination on the next date fixed at Chennai. The cross-examination recorded today may be placed on record.