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Judgment
6 paragraphs · 163 wordsAhanthem Bimol Singh, J
Mr. Deepak Prasad Sahu, learned counsel appeared for the petitioner and Mr. Th. Vashum, learned GA appeared on behalf of the respondents.
It has been submitted at the bar that there is an element of a settlement of the dispute between the parties if this matter is referred for mediation.
In view of the submission made by the learned counsel appearing for the parties, Registry is directed to refer this matter before the appointed Mediator, Mediation Centre of the High Court of Manipur for exploring the possibility of an amicable settlement of the dispute raised in this writ petition.
The writ petitioner and the Managing Director, Manipur State Power Distribution Company Limited or any of his duly authorized officer along with their respective counsel are directed to appear before the appointed Mediator on 23.02.2026 at 1:30 pm.
A copy of this order be furnished to both the counsel appearing for the parties through their whatsapp/e-mail for doing the needful.
