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Judgment
5 paragraphs · 89 wordsAhanthem Bimol Singh, J
Mr. NG. Kumar, learned counsel appeared for the petitioner and Mr. A. Vashum, learned G.A. appeared for the respondents.
The learned G.A. made a prayer for taking up this matter after one week on the ground of personal difficulty.
Prayer is strongly objected to by the learned counsel appearing for the petitioner. In view of the objection made above, let this case be listed again on 22.11.2022 for final disposal.
It is made clear that no further adjournment will be allowed on the next date.