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Indiacast Media Distribution Pvt Ltd vs Moon Network Pvt Ltd

Telecom Disputes Settlement And Appellate Tribunal · Decided on 20 April 2023 · Citation: (2023) 04 TDSAT CK 0030

HON’BLE JUDGES
Biresh Kumar, Registrar
CASE NUMBER
Broadcasting Petition No. 554 Of 2018
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Judgment

3 paragraphs · 157 words

Mr. Sonal Ramchandani, witness for the Petitioner is produced whose cross-examination is recorded on fresh oath. The MCA Master Data relating to the Petitioner Company was assigned mark `X', the signatures of Mr. Om Prakash Khurana were assigned mark `Y' and `Z' and the signatures of Mr. Anshul Pareek were assigned mark `Y/1' and mark `Z/1' respectively for identification.  The deposition along with documents  are placed on record.

It was prayed on behalf of the Respondents that liberty be given to them to file an appropriate application to call for agreements executed between the Petitioner Company and other parties for distribution and  marketing. The Respondents may file the appropriate application before the Hon'ble Bench.

Let the matter be listed on 5th July, 2023 for further cross-examination of the Petitioner's witness. The witness is directed to produce the list of Directors of the Petitioner Company as on 20.8.2020. The Petitioner to produce his witness on the date fixed.