Tribunals and CommissionsSingle Bench

Indusind Media & Communications Ltd. vs Business Broadcast News Pvt Ltd

Telecom Disputes Settlement And Appellate Tribunal · Decided on 5 February 2021 · Citation: (2021) 02 TDSAT CK 0037

HON’BLE JUDGES
Sanjeev Pandey, Deputy Registrar
CASE NUMBER
Broadcasting Petition 227 Of 2019
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Judgment

7 paragraphs · 132 words

No one appears for respondent.  Ms. Kanupriya Gupta, Advocate for petitioner states that Ms. Niharika Yadav, Advocate last appeared for

respondent on 12.3.2020 when she stated that she had not been receiving any instructions from the client regarding filing of reply. Since then, no

one has appeared for respondent in this matter.  Ms. Kanupriya Gupta, Advocate for petitioner prays for closing the right of respondent to file

reply, as well as evidence, in this matter. Â

Registry is directed to list this petition before Hon’ble Tribunal at an early convenient date for appropriate orders on the prayer of Ld. Counsel for

petitioner for closing the right of R-1 to file reply as well as to lead evidence in this matter.

List before this court on 16th March, 2021 for directions.