CourtKutchehry.com
Tribunals and CommissionsDivision Bench

Den Networks Ltd vs Balaji Hanuman Cable Tv Network And Anr

Telecom Disputes Settlement And Appellate Tribunal · Decided on 21 February 2022 · Citation: (2022) 02 TDSAT CK 0084

HON’BLE JUDGES
Shiva Kirti Singh, Chairperson · Subodh Kumar Gupta, Member
CASE NUMBER
Broadcasting Petition No. 101 Of 2019
Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

No AI summary yet

Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.

Judgment

2 paragraphs · 82 words

Heard learned counsel for the petitioner.  Nobody appears for the respondents even today.  The order of 11.2.2022 shows that nobody appeared for the respondents before the Court of Registrar even on that date.  Ample opportunity was granted for filing evidence affidavit and last opportunity was granted on 23.11.2021 but the respondents have avoided to file evidence affidavit.  In that view of the matter the right to file evidence of respondents is closed.

Let the matter be listed for hearing in due course.