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Judgment
Petitioner is a regular stage carriage operator with vehicle No. KL 05 AL 4079, permit of which is valid till 24.6.2020. Petitioner has submitted Ext.P4 application seeking replacement of the vehicle with a 2006 model vehicle bearing No.KL 34 504, and seeks direction for early consideration of the same.
Having heard learned counsel for the petitioner and learned Government Pleader, there will be a direction to the respondent to consider Ext.P4, in accordance with law, and attain finality to the same, within one month from the date of receipt of a copy of this judgment.
Needless to say road worthiness and viability of the vehicle shall be consideration rather than model of the vehicle.
Writ petition is disposed of accordingly.