COUNSEL
Ms. Manali Singhal, Mr. Ambar Qamaruddin, AOR. Mr. Abhikalp Pratap Singh, Mr. S. Sarfaraz Karim, Mr. Tejasvi Kumar and Mr. Santosh Sachin, Advocates, for the Petitioner; Mr. Abhijit Sengupta, AOR, Mr. Gaurav bhatia, AAG, Mr. Sanjay Visen, Advocate, Mr. Abhishek Chaudhary, AOR, Mr. Anil Kumar Tandale, AOR, Mr. Anil Shrivastav, AOR, Mr. Rituraj Biswas, Advocate, Mr. Aniruddha P. Mayee, AOR, Mr. A. Selvin Raja, Advocate, Mr. Anuvrat Sharma, AOR, Mr. Arjun Garg, AOR, Mr. Arun K. Sinha, AOR, Mr. Ashok Mathur, AOR, Mr. B. Balaji, AOR, Mr. C. D. Singh, AOR, Mr. Dharmendra Kumar Sinha, AOR, Ms. Sunita Sharma, Ms. Rekha Pandey, Mr. R. S. Nagar, Advocates. Mr. D.S. Mahra, AOR, Mr. Gopal Singh, AOR, Ms. Varsha Poddar, Mr. Gopal Singh, Mr. Rituraj Biswas, Ms. Varsha Poddar, Advocate, Mr. G. Prakash, AOR, Mr. Gulshan Bajwa, AOR, Mr. Jagjit Singh Chhabra, AOR, Mr. Kamlendra Mishra, AOR, Mr. Khwairakpam Nobin Singh, AOR, Mr. K. V. Mohan, AOR, Mr. M. A. Krishna Moorthy, AOR, Mr. Nirnimesh Dube, AOR, Mr. Soumitra G. Chaudhuri, Advocate, Mr. Parijat Sinha, AOR, Mr. P. N. Gupta, AOR, Mr. Brijesh Kumar Singh, Mr. Hitesh Kumar Sharma, Mr. Vir Parsh Pal Tirpathi, Advocates, Mr. P.N. Ramalingam, AOR, Mr. Prashant Kumar, AOR, Mr. Praveen Swarup, AOR, Mr. P. V. Yogeswaran, AOR, Mr. Rajeev Sharma and AOR, Mr. Rajiv Mehta, AOR, for the Respondent; Mr. Rajiv Nanda, AOR, Mr. M.D. Naseem Mughal, Mr. Himanshu Mishra, Advocates, Mr. Ranbir Singh Yadav, AOR, Mr. Ranjan Mukherjee, AOR, Mr. R. Sathish, AOR, Mrs. Anil Katiyar, AOR, Mr. Satish Vig, AOR, Mrs. D. Bharathi Reddy, AOR, Mr. Shibashish Misra, AOR, Mr. Sunil Fernandes, AOR, Mr. G.M. Kawoosa, Advocate, Mr. T. V. George, AOR, Mr. V. G. Pragasam, AOR, Mr. Vishwa Pal Singh, AOR, Mr. V. N. Raghupathy, AOR, Ms. A. Subhashini, AOR, M/s. Corporate Law Group, AOR, Mr. K.V. Jagdishvaran, Advocate, Ms. G. Indira, AOR, Ms. Hemantika Wahi, AOR, Ms. Jesal Wahi, Ms. Vinakshi Kadan, Advocate, Ms. K. Enatoli Sema, AOR, Mr. Edward Belho, Mr. Amit Kumar Singh, Advocates, M/s. K. J. John & Co., Ms. Niranjana Singh, AOR, Mr. Suryanarayana Singh, AAG, Ms. Pragati Neekhra, AOR, Ms. Rachana Srivastava, AOR, Ms. Sumita Hazarika, AOR, Ms. Sushma Suri, AOR, Ms. Susmita Lal, AOR, Ms. Rajkumari Banju, AOR, Mr. S.S. Shamshery, AAG, Mr. Amit Sharma, Mr. Ishu Prayas, Ms. Ruchi Kohli, Advocate, Mr. A. Mariaputham, AAG, Ms. Aruna Mathur, Mr. Avneesh Arputham, Ms. Anuradha Arputham, Mr. Manoj R. Sinha, Mr. Sangram S. Saron, Mr. Shree Pal Singh, Advocates, Mr. A.N.S. Nadkarni, Advocate General, Mr. Anshuman Srivastava, Mr. S.S. Rebello, Ms. P. Bnahdari, Mr. Amir Kusro Jamadar, Mr. Sapam Biswajit Meitei, Mr. S. Vijayanand Sharma, Ms. Linthoingambi Titongam, Mr. Z.H. Isac Haiding, Ms. B. Khushbansi, Mr. Ashok Kumar Singh, Dr. Monika Gusain, Mr. S. Udaya Kumar Sagar, Mr. Krishna Kumar Singh, Advocates, Mr. M. Yogesh Kanna, AOR, Mr. Jayant Patel, Advocate, for the Respondent/State of Uttrakhand
