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Judgment
4 paragraphs · 129 wordsKH. Nobin Singh, J
(Video Conference)
Counter filed on behalf of respondent No. 4 in WP(C) No. 755 of 2021 is on record and the learned counsel appearing for the remaining respondents are permitted to file counter by the next date. So far as writ petition being WP(C) No. 108 of 2021 is concerned, it is stated by Smt. Babita Th., learned counsel appearing for the respondents that counter has been filed but no rejoinder has so far been filed. List these matters on 20-12-2021 for consideration of the application being MC(WP(C)) No. 145 of 2021. In the meantime, learned counsel appearing for the respondents/petitioners may file objection, if any.
Interim order granted by this Court earlier in WP(C) No. 108 of 2021 shall continue till the next date.
