High CourtsSingle Bench(2025) 01 MAN CK 1708

Haorongbam Maipaksana Singh vs State Of Manipur & Ors.

Manipur High Court · Decided on 21 January 2025

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 759, 383 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 335, 657 Of 2024

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Judgment

5 paragraphs · 148 words

Ahanthem Bimol Singh, J

Mr. Shyam Sharma, learned GA appeared for the respondents No. 1 to 4 and Mr. R.K. Deepak, learned senior counsel assisted by Mr. L. Rajesh, learned counsel appeared for the respondents No. 6, 7 and 8 in WP(C) No. 759 of 2024. None appeared for the respondents No. 5 and 9, despite service of notice.

The learned GA appearing for the State respondents submitted that he has prepared the counter affidavit and the same will be filed within one week. The learned GA, accordingly, prays for taking up this matter after two weeks.

Mr. I. Denning, learned counsel appearing for the petitioner submitted that the prayer for passing interim order may be considered on the next date.

In view of the submission made above, let these cases be listed again on 12-02-2025. Prayer for passing interim order will be considered on the next date.