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Judgment
5 paragraphs · 108 wordsBiswanath Somadder, CJ
This application for adjournment has been filed on behalf of the respondent no.4. The main matter was last taken up for consideration on 15th May, 2024. On that date, we passed an order directing the matter to appear today under an appropriate heading.
In the present application it has been stated inter alia that the main conducting counsel, Smt. Pubalee Bujarbaruah, is suffering from high blood pressure and the doctor has advised her not to travel for few days.
In such facts and circumstances, let this matter matter stand adjourned till 02nd August, 2024.
The instant application, being IA No. 01/2024, is accordingly disposed of.