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Kishan Singh Bisht vs Pramod Kumar & Others

Uttarakhand High Court · Decided on 28 October 2021 · Citation: (2021) 10 UK CK 0188

HON’BLE JUDGES
Manoj Kumar Tiwari, J
RESULT
Disposed Of
CASE NUMBER
Contempt Petition No. 449 Of 2021
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Judgment

4 paragraphs · 107 words

Manoj Kumar Tiwari, J

1.

Learned Standing Counsel has produced in Court an order dated 26.10.2021 passed by Executive Engineer, Construction Division, Public Works Department, Nainital, which is taken on record. Perusal of the said order reveals that decision on the representation submitted by Mr. Kishan Singh Bisht (petitioner) has been taken.

2.

Since the only direction was to take decision on petitioner's representation, which has now been taken, therefore, in humble opinion of this Court, substantial compliance of the order has been made.

3.

Accordingly, Contempt Petition is closed. However, petitioner shall be at liberty to challenge the order passed on his representation, if need be.