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Judgment
6 paragraphs · 88 wordsSanjay Kumar, CJ
Mr. T. Rajendra, learned counsel, appears for the applicant in MC(CRP(CRP Art.227)) No. 16 of 2016.
Mr. Th. Henba, learned counsel, appears for respondent No. 1 in the CRP.
Ms. Wonchi, learned counsel, represents Mr. P. Tomcha, learned counsel, appearing for the petitioner in the CRP and the contesting respondents in the implead application, and seeks an adjournment.
Post on 06-07-2022.
Registry is directed to verify and put up the affidavit filed by Mr. T. Rajendra, learned counsel, in the miscellaneous application in the meanwhile.