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Judgment
3 paragraphs · 73 words
The applicant has been able to carve out plausible grounds for transfer of OA 103/2019, pending before AFT, Regional Bench, Mumbai to Regional Bench, Lucknow. Resultantly the instant application is allowed and OA 103/2019 (RB, Mumbai) stands transferred to AFT, Regional Bench Lucknow.
Registry of RB, Mumbai, to ensure that the entire records of OA 103/2019, in original, are remitted to the transferee Bench (AFT, RB, Lucknow).
AT 07/2022 stands disposed of accordingly.