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Judgment
5 paragraphs · 96 wordsSatyendra Kumar Singh, J
Case diary is available.
This is first application filed under Section 439 of Cr.P.C for grant of bail to the applicant as he has been arrested on 8.9.2023 in connection with Crime No.155/2023 registered at Police Station Isagarh, District Ashoknagar for the offence punishable under Sections 326, 323, 294, 506, 34 of IPC.
Learned counsel for the applicant seeks permission of this Court to withdraw this application with liberty to revive his prayer after filing of the charge sheet.
With aforesaid liberty, the application is dismissed as withdrawn.
