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Judgment
6 paragraphs · 102 wordsSatyendra Kumar Singh, J
Perused the case diary.
This is second application filed under Section 439 of Cr.P.C for grant of bail to the applicant, as he has been arrested on 13.07.2023 in connection with Crime No.234/2023 registered at Police Station Aarakshi Kendra Madhoganj, District Gwalior (M.P.) fo r commission of offence punishable under Sections 420, 467, 468 of IPC.
Applicant's first application was dismissed as withdrawn vide order dated 21.7.2023 passed by this Court in M.Cr.C.No.31713/2023.
Learned counsel for the applicant seeks permission of this Court to withdraw this application.
It is, accordingly, dismissed as withdrawn.