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Judgment
L. Narayana Swamy, CJ
The petitioner, who is a Shastri Teacher, serving in the Government Senior Secondary School, Palampur, District Kangra, H.P. and is under
transfer to Government Senior Secondary School, Kalhel, District Chamba, has come up before this Court.
Notice. Ms. Ritta Goswami, learned Additional Advocate General, appears and accepts service of notice on behalf of the respondents/State
In view of the nature of the order, we propose to pass, no response is required from the respondent.
Consequently, this petition is disposed of with liberty to the petitioner to make representation to the first respondent, within one week, in accordance
with the transfer policy. On receipt of such representation, the said respondent shall decide the same, in the light of the transfer policy occupying the
field, within one week thereafter. Till then, the petitioner shall not be compelled to join the transferred station and he may avail the leave of the kind
due.
Pending application(s), if any, are closed.
Copy Dasti.