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Judgment
16 paragraphs · 61 words
SR.
NO.",HEADS,CALCULATION
(i),Name of the deceased,Rani @ Rani Kaur
(ii),Date of accident,30.6.2012
(iii),Age of the deceased,38 years
(iv),Monthly income of the deceased,"Rs.6,000/-
(v),"40% of (iv) is to be added towards
future prospects","(Rs.6000+Rs. 2400)=
Rs.8400/- per month
(vi),"Compensation calculated after applying
the multiplier of 15","(Rs. 8400X12X15) =
Rs.15,12,000/-
(vii),Funeral expenses,Rs.15000
(viii),Compensation for loss of consortium,Rs.40000
(ix),Compensation for loss of estate,Rs.15000
Total,,"Rs. 15,82,000