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Judgment
19 paragraphs · 69 words
Sr.No.,Heads of Claim,Amount
1.,Income,"6500 p.m.
i.e. Rs.78,000/- per annum
2.,"Total income after addition at
the rate of 25% on account of
future prospects","78,000 + (78,000 x 25%)
= 97,500
3.,"Income after deduction of
1/4th on account of personal
expenses","97,500 (97,500 x 1/4)
= 73,125
4.,"Total dependancy after
applying a multiplier of 13","(73,125 x 13) = 9,50,625
5.,Loss of estate,"15,000
6.,"Loss of consortium to
claimant-wife","40,000
7.,Funeral expenses,"15,000
,,
Grand Total,,"Rs.10,20,625/-