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Judgment
6 paragraphs · 90 wordsAs per affidavit of service, notices have been served on the respondents between 23.2.2021 and 15.3.2021.
Today, Mr. Aditya Vaibhav Singh, Advocate has appeared for respondent no. 1 in BP No. 168 of 2021. As prayed by him, four weeks' time is granted
for filing vakalatnama and reply. Time for rejoinder shall be considered on the next date.
Order for ex-parte hearing may be passed against non -appearing respondents on the next date.
Post the matter under the same head on 11.5.2021.
Interim order to continue till the next date.
