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Judgment
5 paragraphs · 92 wordsHeard learned counsel for the petitioner. Nobody appears for the respondents. As prayed, one week's time is granted for filing affidavit of service in
BP No. 185 of 2021. In the other two matters, as per affidavit of service respondents have been served with notices between 27.2.2021 and
15.3.2021.
It will be proper to wait for some more time for their appearance. Post the matter under the same head on 12.5.2021
Order for ex-parte hearing may be considered on the next date, if required. Interim orders will continue till the next date.