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8 paragraphs · 90 words
Bhaskar Raj Pradhan, J
I.A. No. 02 of 2023
This is an application filed by the State-respondents for placing a Notification No. GOS/UD&HD/567(85) 2123 dated 07.11.2006 issued by the Government of Sikkim, Urban Development and Housing Department, Gangtok. The document is taken on record. I.A. No. 03 of 2023 is allowed and stands disposed.
I.A. No. 03 of 2023
The application stands disposed as withdrawn.
W.P. (C) No. 50 of 2022
Pleadings are complete.
List on 31.03.2023 for hearing on the request of the learned Senior Counsel for the respondents.