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Judgment
9 paragraphs · 163 wordsBhaskar Raj Pradhan, J
I.A. No. 02 of 2023
This is an application filed by the petitioners seeking to file additional documents. The State desires to file a response to the application. Copy of the application if not served upon the other respondents may be served during the course of the day. The response by the respondents, if any, shall be filed atleast a week before the next date of hearing.
I.A. No. 03 of 2023
This is an application filed by the State-respondents for placing a Notification No. GOS/UD&HD/567(85) 2123 dated 07.11.2006 issued by the Government of Sikkim, Urban Development and Housing Department, Gangtok. The document is taken on record. I.A. No. 03 of 2023 is allowed and stands disposed.
W.P. (C) No. 25 of 2022
Pleadings are complete.
List on 31.03.2023 for hearing on the request of the learned Senior Counsel for the respondents.
The status quo order which has been passed earlier on 22.11.2022 shall continue till the next date.
