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4 paragraphs · 81 words
RA/53/2024, IA/1829/2024
Ld. counsel on behalf of Applicant is present and submitted that inadvertently they have recorded the date of hearing of this matter as 05.07.2024 and therefore sought adjournment. In view of this, list the matter on 05.07.2024.
IA/5744/2022
Ld. counsel on behalf of Respondent is present and submitted that inadvertently they have recorded the date of hearing of this matter 05.07.2024 and therefore sought adjournment. In the meantime, parties may file their written submissions. List the matter on 05.07.2024.