High CourtsDivision Bench(2021) 09 OHC CK 0066

M/s TATA Steel Mining Ltd. & Anr vs State Of Orissa And Others

Orissa High Court · Decided on 16 September 2021

HON’BLE JUDGES
S.K. Mishra, J · Savitri Ratho, J
CASE NUMBER
Writ Petition (Civil) No. 23847 Of 2021

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Judgment

5 paragraphs · 157 words
1.

This matter is taken up through Hybrid mode.

2.

List this matter on 20.09.2021 for fresh admission along with pending W.P. (C) No.19616 of 2021. The Counter Affidavit be filed in the case of M/s Serajuddin & Company in W.P. (C) No.19641 of 2021 serving a copy thereof on learned counsel for the petitioner appearing in W.P.(C) No.23847 of 2021, W.P.(C) No.24072 of 2021 and W.P.(C) No.28232 of 2021 during course of the day.

3.

Mr. P.K. Parhi, learned Assistant Solicitor General of India assures the Court that since E-mail-ID is provided, a copy of the counter affidavit will be sent during course of the day or hard copy of the counter affidavit in the aforesaid cases will be served upon the learned counsels as mentioned above by tomorrow.

4.

Interim order passed in W.P.(C) No.23847 of 2021 shall continue till the next date.

5.

Urgent certified copy of this order be granted as per rules.