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Md. Tajuddin vs State Of Manipur

Manipur High Court · Decided on 4 August 2021 · Citation: (2021) 08 MAN CK 0002

HON’BLE JUDGES
KH. Nobin Singh, J
CASE NUMBER
Writ Petition (C) No. 162 Of 2021, 346 Of 2020, Miscellaneous Case (Writ Petition (C)) No. 5 Of 2021

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Judgment

8 paragraphs · 112 words

KH. Nobin Singh, J

(Video Conference)

Heard Shri B.P. Sahu, learned Senior Advocate appearing for the petitioners; Shri N. Jotendro, learned Senior Advocate appearing for the private

respondents and Shri Lenin Hijam, learned Addl. Advocate General appearing for the State respondents.

In view of the Covid-19 pandemic, these matters cannot be taken up for further hearing and accordingly, list these matters on 12-08-2021 for further

hearing. In other words, let these matters be shown on board as Hearing Part-Heard.

Interim order granted by this Court earlier in these matters shall continue till the next date.

Copies of this order shall be sent to the counsels appearing for the parties through their WhatsApp/e-mail.