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7 paragraphs · 83 words
Jitendra Kumar Maheshwari, CJ
This Miscellaneous Civil Case is filed seeking correction at page no.1 at last line in the Order dated 02.07.2021 passed inW P (C) No. 21/2019
(Munni Devi & Ors. Vs Dul Dul Prasad & Ors.).
The order stands corrected at page no.1 at last line, in place of “plaintiff/respondent no. 4, Anil Prasad†it be read as
“plaintiff/respondent no.2, Pradeep Prasadâ€.
The aforesaid correction will be the part of Order.
With the aforesaid observation, C.M.C No.02/2021 stands disposed of.