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Judgment
3 paragraphs · 99 words
Akhil Kumar Srivastava, Member J
1.
This Miscellaneous Application has been filed by Shri P.K. Chourasia, learned counsel for the respondents for correction in the name of respondent’s counsel in the order dated 10.10.2022 passed in Original Application No.200/464/2022, as inadvertently, the name of Shri S.P. Singh has been reflected in place of Shri P.K. Chourasia.
2.
Accordingly, this MA is allowed and the name of Shri P.K. Chourasia be reflected in place of Shri S.P. Singh in the order dated 10.10.2022. Registry to incorporate the necessary correction in the order and thereafter issue certified copy to the parties.