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Judgment
Anoop Chitkara, J
The petitioner, who is working as a Principal at GSSS, Bagachanogi Thach, Tehsil Thunag, District Mandi, H.P., has come up before this Court,
seeking a direction to the respondents to transfer him from the present place of posting to the stations of his choice, keeping in view his health
condition as well as adverse family circumstances. In this regard, the petitioner has already made a detailed representation dated 22.12.2020,
Annexure P-5, which is still pending before the authorities concerned.
Notice. Mr. Anil Jaswal, learned Additional Advocate General appears and accepts service of notice on behalf of the respondents.
In view of the nature of the order, this Court proposes to pass, no response is required from the respondents.
Consequently, this petition is disposed of with a direction to the respondents to consider the representation dated 22.12.2020 (Annexure P-5) of the
petitioner, in accordance with law and in the light of the Transfer Policy occupying the field, and pass appropriate orders, within two weeks.
Pending application(s), if any, are closed.
