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Judgment
3 paragraphs · 107 wordsBhaskar Raj Pradhan, J
The petitioner was represented by Mr. Yam Kumar Subba, learned counsel who is not present today. Mr. B. Sharma, learned Senior Counsel assisted by Mr. B.N. Sharma and Mr. Safal Sharma, learned counsel seek to appear on behalf of the petitioner. It is submitted that the petitioner has approached them to represent him and Mr. Yam Kumar Subba, learned counsel has also issued a no objection certificate to that effect. The newly appointed counsel desires to file their Vakalatnama with the no objection certificate from Mr. Yam Kumar Subba, learned counsel during the course of the day. Permitted.
List on 30.08.2023.