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Karma Pintso Bhutia vs Naresh Subba And Ors

Sikkim High Court · Decided on 6 April 2022 · Citation: (2022) 04 SIK CK 0007

HON’BLE JUDGES
Bhaskar Raj Pradhan, J
CASE NUMBER
Regular First Appeal No. 06 Of 2020
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Judgment

3 paragraphs · 98 words

Bhaskar Raj Pradhan, J

Mr. Sudesh Joshi, learned counsel for the appellant desires to retire from the present case. Mr. Sudipto Majumdar, learned counsel desires to appear for the appellant and to file his vakalatnama during the course of the day. He also seeks time to prepare for the appeal as he has been recently engaged. Not objected by the learned counsel for the respondents. The appellants are also personally present. Mr. Sudesh Joshi is permitted to retire and Mr. Majumdar is permitted to file his vakalatnama during the course of the day.

List on 20.06.2022 as requested.