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Judgment
5 paragraphs · 75 wordsIA/5766/2021:-
By filing this application, the applicant has prayed to withdraw the Company Petition No. IB/807/ND/2020.
Heard the Ld. Counsel appearing for the applicant and perused the averments made in the application. Ld. Counsel appearing for the petitioner submits that in terms of the settlement the petitioner wish to withdraw the present application.
Heard. Prayer is allowed. Accordingly, the Company Petition bearing No. IB/807/ND/2020 is dismissed as withdrawn.
With this the IA stands disposed of.
