AI Structured Summary
Not yet generated for this judgment
Judgment
The matter is taken up through Virtual Hearing (VC).
IA 769/2021: - Ld. Counsel Mr. Rohan Rajadhyaksha appeared for the Administrator and submitted that this IA No 769/2021 has become infructuous
because the prayer in this IA 769/2021 was granted vide order dated 06.01.2021 Diary No. 05176/2020. This IA was filed of seeking sixty days time
to complete the CIR process and it was considered and allowed by the Adjudicating Authority vide order dated 06.01.2021. Therefore, IA No
769/2021 is disposed of as infructuous.
IA 867/2021: - This is a new IA filed by the applicant WGC Limited. Ld. Sr. Counsel Mr. Gaurav Joshi appeared for the Respondent/RP a/w Ld.
Counsel Mr. Rohan Rajadhyaksha. At request 10 days time is granted to submit his reply. List the matter on 02.06.2021. Both the counsels are
directed to submit their part of pleadings well before the next date of hearing.
