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Judgment
7 paragraphs · 132 words[1] Heard Mr. M. Hemchandra, learned senior counsel for the petitioner in WP(C) No.1009 of 2019 and WP(C) No. 207 of 2019 and respondent in
MC(WP(C)) No. 19 of 2020 in full.
[2] For argument of the learned counsel for the other respondents and the argument of Mr. H. Ishwarlal in WP(C) No. 1059, post these matters on
22.2.2021 as part heard. Mr. Julius Riamei, learned counsel for the bank and Mr. M. Rarry learned Addl. AG are also appeared.
 [3] Mr. Juno Rahaman, learned counsel is directed to furnish citations which was referred by his senior counsel Mr. Hemchandra to Mr. Ajoy
Pebam, learned counsel for the petitioner in MC(WP(C)) No. 19 of 2020.
[4] Registry is directed to issue copy of this order to both parties through their Whatsapp/e-mail.
