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Judgment
Arun Bhansali, J
An application has been filed by the applicant-petitioners seeking correction in the cause title of S.B. Civil Writ Petition No. 10446/2021, decided on 20.09.2021.
Learned counsel for the petitioners submits that due to typographical error instead of 'Chief Medical & Health Officer, Government Hospital, Bundi and Chief Medical & Health Officer, Government Hospital, Sawai Madhopur' impleaded as respondents No. 6 and 7, 'Chief Medical & Health Officer, Government Hospital, Baran (Raj.)' ought to have been impleaded as party-respondent No.6 in the writ petition.
In view of the submissions made in the application, the same is allowed. The petitioners are permitted to amend the cause title in the writ petition.
The order dated 20.09.2021 shall be read with the said amendment.