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Ram Kumar Thakur vs Union Of India

Manipur High Court · Decided on 29 April 2025 · Citation: (2025) 04 MAN CK 0487

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 1080 Of 2018, 15 Of 2019
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Judgment

4 paragraphs · 118 words

Ahanthem Bimol Singh, J

Mr. Ajoy Pebam, learned counsel appearing for the petitioner submitted that the present writ petition can be disposed of in terms of the earlier order dated 10.03.2025 passed by this Court in WP (C) No. 84 of 2023 and 12.03.2025 passed by this Court in WP (C) No. 797 of 2021, as the issue raised in the present writ petitions and those in the aforesaid writ petitions are same.

Mr. S. Vijayanand Sharma, learned senior panel counsel appearing for the respondent seeks 1 week’s time to peruse the aforesaid orders and also to get instructions from the authority.

As prayed for by the counsel appearing for the respondent, list these cases again on 19.05.2025.