High CourtsSingle Bench

Ranjit Bhowmik vs State Of Tripura And 7 Ors

Tripura High Court · Decided on 24 March 2023 · Citation: (2023) 03 TP CK 0022

HON’BLE JUDGES
Arindam Lodh, J
CASE NUMBER
Writ Petition (C) 1066 Of 2022
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Judgment

6 paragraphs · 81 words

Arindam Lodh, J

Heard Mr. Somik Deb, learned senior counsel assisted by Mrs. Riya Chakraborty, learned counsel appearing for the petitioner. Also heard Mr. D. Bhattacharya, learned G.A. appearing for the respondents-State and Mr. Biswanath Majumder, learned counsel appearing for the respondent no.8.

Admit.

Issue Rule.

Rule is waived since all the respondents have entered their appearance through their learned counsel except respondent no.7.

List the matter for hearing on 12.04.2023. In the meantime pleadings may be completed, if not completed.