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Judgment
7 paragraphs · 95 wordsG.S. Ahluwalia, J
This first application under Section 439 of Cr.P.C. has been filed for grant of bail.
The applicant has been arrested on 29/04/2021 in connection with Crime No.238/2021 registered at Police Station Jhansi Road, District Gwalior for
offence under Sections 379, 420, 467, 468, 471 of IPC and Section 51(a) of Disaster Management Act, 2005.
At the outset, the counsel for the applicant seeks permission of this Court to withdraw this application with liberty to revive the prayer after the
charge-sheet is filed.
With the aforesaid liberty, the application is dismissed as withdrawn.