High CourtsDivision Bench

Sapamcha Jadumani; & Ors vs State Of Manipur; & Ors

Manipur High Court · Decided on 8 August 2022 · Citation: (2022) 08 MAN CK 0018

HON’BLE JUDGES
Sanjay Kumar, CJ · A Bimol Singh, J
CASE NUMBER
Public Interest Litigation No. 29 Of 2020

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Judgment

5 paragraphs · 109 words

Sanjay Kumar, CJ

Mr. S. Biswajit, learned counsel, appears for the petitioners.

Letter dated 07.07.2022 addressed by the Superintendent of Police, Churachandpur District, Manipur, to Mr. RK Umakanta, learned Government Advocate, is placed on record along with the letter dated 30.06.2022 addressed by the Officer-in-Charge, Churachandpur Police Station, to the Superintendent of Police, Churachandpur District, Manipur.

Ms. N. Savitri, learned counsel, represents Mr. N. Ibotombi, learned senior counsel, appearing for respondents 6 & 7, and she states that the tracking report in proof of service of the notice addressed by them to respondents No. 6 & 7 would be filed by the next date of hearing.

Post on 20.09.2022.