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Judgment
7 paragraphs · 91 wordsKH. Nobin Singh, J
Heard Shri Ph. Sanajaoba, learned counsel appearing for the petitioner.
Let notice be issued to the respondents returnable on 27-08-2021.
Since Shri Th. Vashum, learned Government Advocate and Shri S. Kaminikumar, learned Advocate have accepted notice on behalf of the respondent
Nos. 1, 2 and 3 respectively, no formal notice is called for in respect of all the respondents. They may file their respective counter affidavits by the
next date.
Copies of this order shall be sent to the counsels appearing for the parties through their WhatsApp/e-mail.