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Judgment
8 paragraphs · 94 wordsSanjay Kumar, J
Mr. Amarjit Singh Virk, learned counsel, appearing for the respondent-University, would state that the petitioner was interviewed by a Selection
Committee yesterday, i.e., 26.11.2020 and his candidature is being considered for promotion to the post of Professor.
In the light of this statement, Mr. Raje Ram Kaushik, learned counsel for the petitioner, seeks leave to withdraw this writ petition, reserving liberty to
the petitioner to approach this Court, in future, if necessary.
Leave granted.
The writ petition is accordingly dismissed as withdrawn with the liberty aforestated.
No order as to costs.